Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(dd) in The Indian Post Office Rules, 1933

(dd)The Secretary, Indian Central Tobacco Committee and Officers-in-Charge of various research and other schemes conducted from funds placed at their disposal by the said Committee provided that the articles posted by them relate solely to the business of the said Committee.