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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Goa - Subsection

Section 66(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)He/She shall attend the meeting of the Chief/Senior Moderator/Associate Moderator, Moderators/Senior Examiner and Examiners of the subject to discuss the scheme of model answers and marking scheme.