Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Maharashtra - Subsection Section 13(2)(c) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980 (c)to dispose of perishable offerings by auction or otherwise and credit the sale proceeds to the Temple Fund;