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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Greater Bengaluru City Corporation -

Section 16(d) in Bangalore Mahanagara Palike Building Bye-laws 2003

(d)In case of non-high rise buildings parking space may be provided in the set back, where the set- back is 6 meters. In such cases, the minimum margin of 3 meters shall be kept free from the building.