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Supreme Court - Daily Orders

R.K. Industries vs Maximus International General Trading ... on 15 February, 2019

Bench: S.A. Bobde, Deepak Gupta

     ITEM NO.20                              COURT NO.3                SECTION XV

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).4297/2019

     (Arising out of impugned final judgment and order dated 31-10-2018
     in DBSAC No.4/2018 passed by the High Court Of Judicature For
     Rajasthan At Jodhpur)

     R.K. INDUSTRIES                                                    Petitioner(s)

                                                    VERSUS

     MAXIMUS INTERNATIONAL GENERAL TRADING LLC & ANR.                   Respondent(s)

     Date : 15-02-2019 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE S.A. BOBDE
                           HON'BLE MR. JUSTICE DEEPAK GUPTA


     For Petitioner(s)               Mr.   R. Basant,Sr.Adv.
                                     Mr.   Manish K. Bishnoi,AOR
                                     Mr.   Archit Gupta,Adv.
                                     Mr.   Vishnu,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petition is dismissed. Pending application, if any, shall stand disposed of.





                          (Sarita Purohit)                   (Indu Kumari Pokhriyal)
                              AR-cum-PS                        Assistant Registrar



Signature Not Verified

Digitally signed by
SARITA PUROHIT
Date: 2019.02.16
10:19:21 IST
Reason: