Supreme Court - Daily Orders
R.K. Industries vs Maximus International General Trading ... on 15 February, 2019
Bench: S.A. Bobde, Deepak Gupta
ITEM NO.20 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4297/2019
(Arising out of impugned final judgment and order dated 31-10-2018
in DBSAC No.4/2018 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
R.K. INDUSTRIES Petitioner(s)
VERSUS
MAXIMUS INTERNATIONAL GENERAL TRADING LLC & ANR. Respondent(s)
Date : 15-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. R. Basant,Sr.Adv.
Mr. Manish K. Bishnoi,AOR
Mr. Archit Gupta,Adv.
Mr. Vishnu,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending application, if any, shall stand disposed of.
(Sarita Purohit) (Indu Kumari Pokhriyal)
AR-cum-PS Assistant Registrar
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2019.02.16
10:19:21 IST
Reason: