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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(5) in The Central Silk Board Silkworm Seed Regulations, 2010

(5)Every importer of silkworm seed shall submit a report of the performance of the imported seed to the Committee.Chapter - 10 Criteria for constitution of Silk-worm seed certification agency