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[Cites 0, Cited by 0] [Section 155(9)] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(9)(e) in The Dedicated Freight Corridor Railway General Rules, 2018

(e)it shall specify the kilometerage and the station at which or stations between which caution is required to be observed, the reason thereof and the speed at which the train will travel on the restricted zone. Full station name and its code shall be used instead of code alone;