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State of Tamilnadu - Section

Section 4 in Tamil Nadu Electricity Regulatory Commission - State Advisory Committee Regulations, 2004

4. Members of the Committee.

- Section 87 (2) of the Act, which pertains to the members of the Committee reads as "The Slate Advisory Committee shall consist of not more than twenty one members to represent the interests of commerce, industry, transport, agriculture, labour, consumers, non-governmental organisations and academic and research bodies in the electricity sector".