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[Cites 0, Cited by 0] [Section 3A(2)] [Section 3A] [Entire Act]

State of Tamilnadu - Subsection

Section 3A(2)(iv) in Tamil Nadu Town Panchayat Establishment (Punishment and Appeal) Rules, 1988

(iv)Reversion of a town panchayat servant officiating in a higher service, grade, or post to a lower service, grade, or post, on the ground that he is considered to be unsuitable for such higher service, grade or post or on any administrative ground unconnected with his conduct;