Section 27(2) in The Maharashtra State legal Aid and Advice Scheme, 1979
(2)Every such Panel shall be constituted for a period of [one year] [These words were substituted for the words 'two years' by G. N., L. & J. D., No. LAB-1081/ (118)-XIV, dated 10th July, 1981, clause 11(b).] from date of its constitution.
