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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(4)(e) in The Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981.

(e)What amount, if any, is due from the licensee to the employee under clause (6) of sub-section (1) of section 7 on adjustment of the amount, if any, due from such employee to the licensee immediately before the appointed day?