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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2) in The Jadavpur University Act, 1981

(2)A Faculty Council for post-graduate and undergraduate studies shall not exercise the powers and perform the functions referred to in clauses (iv), (v), (vii), (viii), (ix) and (xvii) of sub-section (1) without consulting the Boards of Studies.