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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(2)Central After-Care-Home for Men - The Central Aftercare Home for men shall only admit persons sent by the District Aftercare Shelters of the State. The Home shall also function as District Shelter in respect of admission of released prisoners from the local Jail if any of the place where the Home is situated. After admission each inmate shall be kept in quarantine for a fortnight when he will be medically examined and his character, personality etc. be properly assessed.