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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Manipur - Subsection

Section 76(1)(iii) in The Manipur Co-operative Societies Act, 1976

(iii)in the case of a society which is a member of a federal society, at the instance of the Board or committee of such federal society.