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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(iii) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(iii)A destitute, drawing payment of pension through money order, may either appear in person in the month of April every year before Treasury Officer/Sub-Treasury Officer or may furnish joint life certificate signed by the Patwari and Sarpanch of the area in which the destitute is living provided that the person signing the life certificate of the destitute shall be responsible to report the death or any other event which disentitles the pay of old age pension under the Rules. In case of doubt the Treasury Officer or Sub-Treasury Officer will be competent to ask the pensioner to appear in person for verification.]