Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(k) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(k)"Authorised Representative" refers to all officers, staff or representative of the Distribution licensee discharging function under general or specific authority of the licensee.