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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(2)the notice of voluntary retirement given under sub-regulation (1) shall require acceptance by the Commission.Provided that where Commission does not refer to grant permission for retirement before the expiry of the period specified in the said notice the retirement shall become effective from the date of expiry of the said period.