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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(2)(a) in The Bengal Medical Act, 1914

(a)[ to regulate elections under clauses (b), (c), (d) and (e) of sub-section (1) of section 4;] [Clauses (a), (a1), (a2) and (a3) substituted by West Bengal Act 16 of 1954.]