Supreme Court - Daily Orders
M/S Sodexo Svc India Pvt. Ltd. vs Commr.Of Ser.Tax Mumbai on 3 February, 2014
Â
ITEM NO.26 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 798 OF 2014
(for prel.hearing)
M/S SIDEXO SVC INDIA P.LTD. Appellant (s)
VERSUS
COMMR.OF SER.TAX MUMBAI Respondent(s)
(With appln(s) for ex-Parte stay,permission to file additional documents)
Date: 03/02/2014 This Appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Appellant(s) Mr.Arvind P.Datar, Sr.Adv.
Mr. Nikhil Nayyar,Adv.
Mr.Ambuj Agrawal, Adv.
Mr.Dhananjay Baijal, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Appeal admitted.
No stay.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar