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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(1) in The Assam Frontier (Administration of Justice) Regulation, 1945

(1)All inhabitants of the Tracts are bound to aid the village authority when required to do so for the maintenance of order or apprehending offenders, and are liable to fine for failing to give such assistance.