Madhya Pradesh High Court
Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 6 August, 2018
HIGH COURT OF MADHYA PRADESH Comp 9/2011 Indore, Dated: 6/8/2018 IA No. 4841/17 and OLR 20/17 Parties through their counsel. Counsel for OL is directed to supply a copy of OLR 14/18 alongwith the documents annexed with the OLR to counsel for applicant within 2 weeks.
List alongwith OLR 14/18 on the next date of hearing. OLR 51/16, OLR 66/16, OLR 13/17 and OLR 38/17 be listed on the next date as prayed by counsel for OL.
List on 9th October 2018.
(Prakash Shrivastava) Judge BDJ Bhuneshwar Datt 2018.08.07 12:07:16
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