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State of Jammu-Kashmir - Section

Section 117 in The Probate and Administration Act, 1977

117. Executor when to deliver legacies.

- An executor is not bound to pay or deliver any legacy until the expiration of one year from the testator's death.Illustrations.A by his will directs his legacies to be paid within six months after his death. The executor is not bound to pay them before the expiration of a year.Chapter-IX Of the Payment and Apportionment of Annuities