Delhi High Court - Orders
Rita Alagh vs Harish Gupta on 10 April, 2026
Author: Amit Sharma
Bench: Amit Sharma
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 72/2026 & CM APPL. 16055/2026
RITA ALAGH .....Petitioner
Through: Mr. Shlok Chandra, Mr. Parikshit
Singh Bhati, Ms. Lolita Crasta, Adv.
versus
HARISH GUPTA .....Respondent
Through: Mr. Siddharth Aggarwal, Adv.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 10.04.2026
1. The Hon'ble Judge is not holding the Court today.
2. Re-notify on 11.09.2026.
(BY ORDER)
APRIL 10, 2026 COURT MASTER
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 23:07:08