Delhi High Court - Orders
Anastasia Mirjana Jojic Oberoi & Ors vs Rajaraman Shankar & Ors on 4 November, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 736/2024
ANASTASIA MIRJANA JOJIC OBEROI & ORS. .....Plaintiffs
Through: Mr.Sandeep Sethi, Sr. Adv. Mr.Arun
Kathpalia, Sr. Adv. with Mr.Swapnil
Gupta, Ms.Shivambika Sinha, Ms.
Nimita Kaul,
Mr. Ujjal Banerjee, Mr. Aadil Singh
Boparai, Mr. Siddhant Sarawat,
Mr.Saurabh Dev Karan
Singh,Mr.Abhinav Mishra,
Mr.Vaibhav Mendiratta, Mr. Anmol
Sehgal, Ms. Pragya Dhoundiyal, Mr.
Aravind Vishnubhotla Advocates for
P-1 and
3.
Mr.Aadil Singh Boparai, Mr.Swapnil
Gupta, Ms. Shivambika Sinha, Ms.
Nimita Kaul, Mr.Ujjal Banerjee, Mr.
Siddhant Sarawat, Mr. Saurabh Dev
Karan Singh, Mr.Abhishek Dubey,
Ms. Pragya Dhoundiyal, Mr. Aravind
Vishnubhotla ,Mr.Abhinav Mishra,
Mr. Anmol Sehgal, Mr. Vaibhav
Mehdiratta, Advocates for P-2.
versus
RAJARAMAN SHANKAR & ORS. .....Defendants
Through: Mr Shankh Sengupta, Mr Ribhu Garg,
Mr Shreyash Sharma, Advocates for
defendants No.1, 2 & 3
Mr. Mukul Rohotgi, Sr. Adv., Mr. Raj
Shekhar Rao, Sr. Adv. with Mr.
Aman Gupta & Mr. Akarsh Pandey,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 02:41:02
Advocates for defendant No.7
Mr. Rajiv Nayyar, Sr. Adv. with Mr.
Aman Gupta & Mr. Akarsh Pandey,
Advocates
Mr. Narendra M. Sharma, Ms.
Shubhangi Tiwari, Mr. Utkarsh
Sharma and Ms. Sahana Sathiya
Narayanan, Advocates for Defendants
No.4 and 9
Mr. Neeraj Kishan Kaul Sr.
Advocate, Mr. Amit Sibal Sr .
Advocate with Mr. Aseem
Chaturvedi, Mr. Aakash Bajaj, Mr.
Shivank Didi, Ms. Prerna Banerjee &
Ms. Sania Abbasi Advocates for
Defendants No.5 & 6
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 04.11.2024 I.A. 43492/2024 List on 05.11.2024 at 10:00 AM.
SUBRAMONIUM PRASAD, J NOVEMBER 4, 2024 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 02:41:02