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Delhi High Court - Orders

Anastasia Mirjana Jojic Oberoi & Ors vs Rajaraman Shankar & Ors on 4 November, 2024

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~58
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(OS) 736/2024
                                                ANASTASIA MIRJANA JOJIC OBEROI & ORS.                                                  .....Plaintiffs
                                                                                      Through:                 Mr.Sandeep Sethi, Sr. Adv. Mr.Arun
                                                                                                               Kathpalia, Sr. Adv. with Mr.Swapnil
                                                                                                               Gupta, Ms.Shivambika Sinha, Ms.
                                                                                                               Nimita Kaul,
                                                                                                               Mr. Ujjal Banerjee, Mr. Aadil Singh
                                                                                                               Boparai, Mr. Siddhant Sarawat,
                                                                                                               Mr.Saurabh          Dev         Karan
                                                                                                               Singh,Mr.Abhinav              Mishra,
                                                                                                               Mr.Vaibhav Mendiratta, Mr. Anmol
                                                                                                               Sehgal, Ms. Pragya Dhoundiyal, Mr.
                                                                                                               Aravind Vishnubhotla Advocates for
                                                                                                               P-1 and
                                                                                                               3.
                                                                                                               Mr.Aadil Singh Boparai, Mr.Swapnil
                                                                                                               Gupta, Ms. Shivambika Sinha, Ms.
                                                                                                               Nimita Kaul, Mr.Ujjal Banerjee, Mr.
                                                                                                               Siddhant Sarawat, Mr. Saurabh Dev
                                                                                                               Karan Singh, Mr.Abhishek Dubey,
                                                                                                               Ms. Pragya Dhoundiyal, Mr. Aravind
                                                                                                               Vishnubhotla ,Mr.Abhinav Mishra,
                                                                                                               Mr. Anmol Sehgal, Mr. Vaibhav
                                                                                                               Mehdiratta, Advocates for P-2.

                                                                                      versus

                                                RAJARAMAN SHANKAR & ORS.                  .....Defendants
                                                            Through: Mr Shankh Sengupta, Mr Ribhu Garg,
                                                                     Mr Shreyash Sharma, Advocates for
                                                                     defendants No.1, 2 & 3
                                                                     Mr. Mukul Rohotgi, Sr. Adv., Mr. Raj
                                                                     Shekhar Rao, Sr. Adv. with Mr.
                                                                     Aman Gupta & Mr. Akarsh Pandey,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 02:41:02
                                                                                                                Advocates for defendant No.7
                                                                                                               Mr. Rajiv Nayyar, Sr. Adv. with Mr.
                                                                                                               Aman Gupta & Mr. Akarsh Pandey,
                                                                                                               Advocates
                                                                                                               Mr. Narendra M. Sharma, Ms.
                                                                                                               Shubhangi Tiwari, Mr. Utkarsh
                                                                                                               Sharma and Ms. Sahana Sathiya
                                                                                                               Narayanan, Advocates for Defendants
                                                                                                               No.4 and 9
                                                                                                               Mr. Neeraj Kishan Kaul Sr.
                                                                                                               Advocate, Mr. Amit Sibal Sr .
                                                                                                               Advocate     with     Mr.    Aseem
                                                                                                               Chaturvedi, Mr. Aakash Bajaj, Mr.
                                                                                                               Shivank Didi, Ms. Prerna Banerjee &
                                                                                                               Ms. Sania Abbasi Advocates for
                                                                                                               Defendants No.5 & 6

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 04.11.2024 I.A. 43492/2024 List on 05.11.2024 at 10:00 AM.

SUBRAMONIUM PRASAD, J NOVEMBER 4, 2024 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 02:41:02