Section 18(2)(vii) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(vii) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(vii)write or shall cause to be written confidential reports of the officers and staff of the State Board and shall, in case of Group I Officers get them countersigned, by the Chairman, confidential reports and the custody thereof,

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State of Uttar Pradesh - Subsection

Section 18(2)(vii) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983