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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Meghalaya - Subsection

Section 77(i) in The Meghalaya Co-operative Societies Rules

(i)"A" Class - Societies which are well managed, keep their accounts neatly and correctly have built up a strong financial position observe co-operative principles, have a co-operative outlook in all their dealings and do not require outside guidance or supervision and further enforce punctual recovering of dues from members with complete loyalty assured from all members.