Punjab-Haryana High Court
M/S Grid India Power Cables Pvt. Ltd. & ... vs M/S Vidya Metal Manufacturing Company ... on 3 November, 2012
Author: Daya Chaudhary
Bench: Daya Chaudhary
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M No.17952 of 2012
Date of Decision : November 3, 2012
M/s Grid India Power Cables Pvt. Ltd. & another ...... Petitioners
Versus
M/s Vidya Metal Manufacturing Company Pvt. Ltd. ...... Respondent
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CORAM : HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present : Mr. Bhupinder Pal, Advocate for
Mr. Mansur Ali, Advocate for the petitioners
None for the respondent.
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Daya Chaudhary, J. (Oral)
Learned counsel for the petitioners submits that the petitioners have been convicted by the the trial court and he may be permitted to withdraw this petition.
Dismissed as withdrawn.
(Daya Chaudhary) Judge 03.11.2012 Anand