Karnataka High Court
H N Guruprasad S/O Late H K Narasimha Rao vs Sri B P Kanhiram The Director Of ... on 11 January, 2010
Bench: K.L.Manjunath, Aravind Kumar
l\.) 2. Sri. Arvind Srivastava Age: Major The Deputy Commissioner Bellary District . Bellary 583 I01 3. Sri. Rangaswamy Age: Major The Municipal Commissioner City Municipai Council HOSPET -- 583 201 4. Sri. Subhaschandra Age: Major The State of Karnataka By its Secretary ' _ av Department of Urban DeVe'lop1nenttev._ . M. .3. Buildings . ' BANGALORE 560 0:01 C ' '~ " - Accused (By sf; D_ineusl'C17V 3- R2 an R4) "This filed u/s 11 and 12 of Contempt of Courts . Acit Ciprayirigp to initiate contempt proceedings against the L' for disobeying order of dated 14.6.2006 passed C 1.-I71'.'N1P.NC.§"326.34/2003. .. petition coming on for orders on this day, C Mtanjuriath. J , made the following: far ORDER
Heard the learned Counsel for the complainaintp and Govt. Advocate for respondents No.1, 2 and 4.
2. The learned Counsel for the cornplainpantfpstltinditsIt that the respondents have 'ninth -ithei passed in W.P.No.32634/2003. In iv-iew requested the Court to disrn:'.sis'*r.the coriterohptiiipetition as having become infruct'Lio_L1s.
Accordingly, this petition is_disrnissedavs;'Vin_f:.iuctuous. I Eat; .,