Supreme Court - Daily Orders
Vikrant Kumar Tongad vs Union Of India on 7 January, 2022
Bench: S. Abdul Nazeer, Krishna Murari
ITEM NO.26 Court 7 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1613/2019
VIKRANT KUMAR TONGAD Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 17801/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 17800/2019 - STAY APPLICATION) Date : 07-01-2022 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MR. JUSTICE KRISHNA MURARI For Appellant(s) Ms. Anitha Shenoy,Sr.Adv.
Mr. Rahul Choudhary,Adv. Ms. Srishti Agnihotri, AOR Ms. Aarti Krupa Kumar,Adv. Ms. Sanjana Grace Thomas,Adv.
For Respondent(s) Ms. Aishwarya Bhati,ASG Mr. D.L.Chidananda,Adv. Ms. Suhasini Sen,Adv. Mr. Navanjay Mahapatra,Adv. Mr. Noor Rampal,Adv.
Ms. Vimla Sinha,Adv.
Mr. Gurmeet Singh Makker, AOR Mr. Ravindra Raizada,Sr.Adv./AAG Mr. Rajeev Kumar Dubey,Adv. Mr. Ashiwan Mishra,Adv. Mr. Kamlendra Mishra, AOR Mr. Ravindra Kumar,Sr.Adv. Ms. Priyanka Das,Adv. Ms. Neha Das,Adv.
Mr. Binay K.Das,Adv.Signature Not Verified
Mr. Pradeep Misra, AOR Digitally signed by Anita Malhotra Date: 2022.01.07 Mr. Daleep Dhyani,Adv. 16:52:40 IST Reason: Mr. Suraj Singh,Adv.
Mr. Bhuwan Chandra,Adv. Mr. Manoj Kr.Sharma,Adv.1
Mr. Amit,Adv.
Mr. Maneesh Saxena,Adv. Ms. Kajal Rani,Adv.
UPON hearing the counsel the Court made the following O R D E R List the matter on a non-miscellaneous day after eight weeks.
(ANITA MALHOTRA) (KAMLESH RAWAT) COURT MASTER COURT MASTER 2