Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3A(3)] [Section 3A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3A(3)(ii) in U.P. Consolidation of Holdings Rules, 1954

(ii)carrying on cultivation within the unit: