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[Cites 0, Cited by 7] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(v) in The Gujarat Agricultural Produce Markets Act, 1963

(v)"co-operative marketing society" means a society registered or deemed to be registered as such under the Gujarat Co-operative Societies Act, 1961 and engaged in the business of buying or selling of agricultural produce or of processing of agricultural produce and holding a licence;