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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Punjab - Subsection

Section 117(1)(a) in Punjab Regional and Town Planning and Development Act, 1995

(a)remove, pull down or alter any building or other work in the area included in the scheme which is such as to contravene the scheme or in the erection of which or carrying out of which any provision of the scheme has not been complied with;