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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(3) in The Orissa Statistics and Economics Service Rules, 1979

(3)Notwithstanding anything in these rules, persons who have completed five years of service in any Branch of the service on the date these rules come into force shall not be required to pass the departmental examination prescribed for that Branch.