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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(xiii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xiii)One Professor, one Reader and one Lecturer from Vishwavidyalaya Teaching Department/School of Studies/ Centres of Studies to be elected from amongst themselves in the manner prescribed by the Statute;