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[Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(7)(iii) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981

(iii)calculation sheet showing the commuted value determined with reference to the revised or modified opinion of the Medical Board.