Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55F] [Entire Act] State of Odisha - Subsection Section 55F(v) in The Orissa Factories Rules, 1950 (v)Rings, hooks, shackles, and swivels permanently attached to pitched chains, pulley blocks or weighing machines;
