Section 53 in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968
53. Power of inspection.
- The Authorised Officer and any original, appellate or revisional authority under this Act or any person authorised in writing by him or by such authority in this behalf, may enter and inspect any building for the purposes of any inquiry or proceeding under this Act.
