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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(2)(e) in The Haryana Sports Council Act, 2016

(e)has, in the opinion of the State Government, so abused the position of member as to render that person's continuance in office detrimental to the objects of this Act: