Supreme Court - Daily Orders
Havildar /Clk Satav Chandrakant ... vs Union Of India . on 4 May, 2017
ITEM NO.70 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal Diary No(s). No(s). 31790/2016
HAVILDAR /CLK SATAV CHANDRAKANT SHIVDAS Appellant(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for leave to appeal u/s 31(1) of the armed forces
tribunal act, 2007 and office report)
Date : 04/05/2017 This appeal was called on for hearing today.
For Appellant(s)
Mr. Abhay Kumar Tayal, Adv.
Siddharth Sangal,Adv.
For Respondent(s)
Mr. Harpreet Singh Sandhu, Adv.
Mukesh Kumar Maroria,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 to 4 have already filed the counter affidavit.
Registry to process the matter for being listed before the Hon'ble Court, as per rules.
(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.05.08 16:35:48 IST Reason: