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Supreme Court - Daily Orders

Havildar /Clk Satav Chandrakant ... vs Union Of India . on 4 May, 2017

     ITEM NO.70                            REGISTRAR COURT. 1                      SECTION XVII

                                      S U P R E M E C O U R T O F           I N D I A
                                              RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal Diary                   No(s). No(s).        31790/2016

     HAVILDAR /CLK SATAV CHANDRAKANT SHIVDAS                                     Appellant(s)

                                                          VERSUS

     UNION OF INDIA AND ORS.                            Respondent(s)
     (with appln. (s) for leave to appeal u/s 31(1) of the armed forces
     tribunal act, 2007 and office report)


     Date : 04/05/2017 This appeal was called on for hearing today.

     For Appellant(s)
                                           Mr. Abhay Kumar Tayal, Adv.
                                           Siddharth Sangal,Adv.


     For Respondent(s)
                                           Mr. Harpreet Singh Sandhu, Adv.
                                           Mukesh Kumar Maroria,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent Nos.1 to 4 have already filed the counter affidavit.

Registry to process the matter for being listed before the Hon'ble Court, as per rules.

(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.05.08 16:35:48 IST Reason: