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State of Assam - Section

Section 69 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

69.

After the results are declared by the Commission a copy of the same shall be sent to the Govt. and another copy shall be placed in the notice board as well as in the Commission's website. A copy of the result will also be sent to the DIPR, Assam with a request to publish the same in different news 'papers.