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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(7AA) in The Cotton Textiles (Control) Order, 1948

(7AA)Any powerloom sealed off under sub-clause (7A) shall not be unsealed except with the previous permission, in writing, of the Textile Commissioner.] [Substituted by G.S.R. 1938, dated 11th July, 1969.]