Madhya Pradesh High Court
Arun Kumar Prajapati vs The State Of Madhya Pradesh on 8 August, 2018
1 CRA-4508-2018 The High Court Of Madhya Pradesh CRA-4508-2018 (ARUN KUMAR PRAJAPATI Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 08-08-2018 Shri Pradeep Kumar Singh, counsel for the appellant. Shri Ashutosh Tiwari, Government Advocate for non-appellant no. 1/ State.
Shri N. S. Parmar, counsel for the objector. Learned Government Advocate submitted that complete diary is not available because some documents are missing.
Upon this ground, he seeks time which is granted. List this case after a week.
(B. K. SHRIVASTAVA) JUDGE vy Digitally signed by VAIBHAV YEOLEKAR Date: 2018.08.09 18:10:35 +05'30'