Himachal Pradesh High Court
Lac, Hpseb & Anr. vs . Rupinder Dhalta & Ors on 12 May, 2023
Author: Virender Singh
Bench: Virender Singh
LAC, HPSEB & anr. Vs. Rupinder Dhalta & ors .
CMP No. 12298 of 2022 in RFA No. 368 of 2016 12.5.2023 Present: Mr. Vivek Negi, Advocate, for the appellants/nonÂapplicants.
Mr. Devinder Chauhan Jaita, Advocate, for respondents No. 1, 2 and 4.
Mr. Y.P. Sood, Advocate, for respondent No. 3.
2.6.2023.
r to Reply be filed within three weeks. List on (Virender Singh) Judge May 12, 2023 (kalpana) ::: Downloaded on - 15/05/2023 20:53:48 :::CIS