Section 10 in Bhagwant Global University Act, 2016
10. University's Officers.
- The following shall be the officers of the University, namely -(a)the Visitor;(b)the Chancellor;(c)the Pro-Chancellor;(d)the Vice-Chancellor;(e)the Pro Vice-Chancellor;(f)the Registrar;(g)the Deans of Faculties;(h)the Finance Officer; and(i)Such other officers as may be declared by the Statutes to be officers of the University.
