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State of Odisha - Section

Section 13 in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

13. Appellate authority.

- The authority empowered under Sub-section (2) of Section 33 and Sub-section (4) of Section 34 to hear appeal against the decision of a licensing authority, shall be the Chairman, Regional Transport Authority of the functional area of the licensing authority.