Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118(6)] [Section 118] [Entire Act] State of West Bengal - Subsection Section 118(6)(a) in Kolkata Municipal Corporation Building Rules, 2009 (a)in every part be at least 2.1 m. in height from the floor to the underside of the beam or false ceiling,