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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Haryana - Subsection

Section 50(1)(ii) in Haryana Registration and Regulation of Societies Act, 2012

(ii)a list of the members of the Collegium duly certified by the President and the Secretary, alongwith the list of electoral colleges as on the 31st March of the year, separately showing the deletions and additions during the previous year;