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[Cites 0, Cited by 2] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(1) in The Factories Act, 1948

(1)In every factory—
(a)adequate and suitable facilities for washing shall be provided and maintained for the use of the workers therein;
(b)separate and adequately screened facilities shall be provided for the use of male and female workers;
(c)such facilities shall be conveniently accessible and shall be kept clean.