Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Tamilnadu - Subsection

Section 82(1) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(1)The State Government may, by notification in the [Fort, St. George Gazette] [Now, the Tamil Nadu Government Gazette.], make rules to carry out generally the purposes of this Act.