Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(1) in The Inland Vessels Act, 2021

(1)The State Government shall appoint or authorise such number of officers for the purpose of performing duties and implementing the provisions of this Chapter.